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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(v) in National Academy of Legal Studies and Research University Act, 1998

(v)the Registrar shall be the custodian of records, common seal and such other property of the University as the Executive Council shall commit to his charge.