Section 33 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010
33.
The Commission shall prepare and approve a panel of paper setters/moderators/examiners/ tabulators/scrutinizers from in-service/retired teachers having experience in examination works for each subject in which the Commission holds examination, drawn from the leading Colleges/Universities of Assam etc. and shall be subject specialists.
