Bombay High Court
Nagari Niwara Parishad vs Municipal Corp.Of Gr.Mumbai And Anr on 15 September, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1231 OF 2003
In
FIRST APPEAL 1250 OF 2003
Nagari Niwara Parishad ....APPELLANT
V/S
Municipal Corpn. Of Gr. Bombay And Anr. ....RESPONDENT
WITH FIRST APPEAL NO. 1238 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Muncipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1243 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1249 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1245 OF 2003 Page 1/5 ::: Uploaded on - 15/09/2022 ::: Downloaded on - 16/09/2022 12:01:25 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1240 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1232 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1234 OF 2003 Nagari Niwari Parishad ....APPELLANT V/S Municipal Corp.of.gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1233 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1247 OF 2003 Page 2/5 ::: Uploaded on - 15/09/2022 ::: Downloaded on - 16/09/2022 12:01:25 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1250 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1241 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1242 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1239 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1237 OF 2003 Page 3/5 ::: Uploaded on - 15/09/2022 ::: Downloaded on - 16/09/2022 12:01:25 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1248 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1244 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1246 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1236 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1235 OF 2003 Page 4/5 ::: Uploaded on - 15/09/2022 ::: Downloaded on - 16/09/2022 12:01:25 ::: Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 427 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH FIRST APPEAL NO. 428 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT Ms Nirmala Sagalikar a/w Sangeeta Salvi, Adv for Appellant in all FA Mr S S Pakale a/w Santosh Parad Adv for Resp (MCGM) in FA/1231/2003 Mr Santosh Parad ,Adv for Resp (MCGM) in all other FA Officer Present : Mr Mahjan , Assistant Assessor & Collector . from P/North Ward CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 15th September, 2022 P.C. :
S. O. to 28/09/2022 .
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