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[Cites 0, Cited by 0] [Section 383(5)] [Section 383] [Entire Act]

State of Chattisgarh - Subsection

Section 383(5)(d) in High Court of Chhattisgarh Rules, 2005

(d)That in the case of a guardian, other than the Collector, his powers are liable to be restricted or extended by order of the Court (Section 32).