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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(d) in The Assam Highway Act, 1989

(d)the construction or reconstruction of the roadway including its widening, leveling surfacing, bridging sewering, draining, water supply and street lighting arrangement and planting of roadside trees ;