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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

15. Reservation for Special Categories (NCC/Sports/CAP/PH).

- Seats shall also be reserved in each methodology (subject) in an institution for the following categories to the extent indicated against them.
(i)National Cadet Corps (NCC). - 1% (One percent) for National Cadet Corps candidates possessing "C", "B" and "A" certificates. Candidates holding "C" certificate shall be given priority over "B" certificate holders and "B" certificate holders over "A" certificate holders. Priorities under NCC are given in Annexure-II.
(ii)Sports and Games (SP). - 1% (One Percent) for Games and Sports candidates.
Priorities under Sports and Games are given in Annexure-III.
(iii)Children of Armed Persons (CAP). - 3% (Three percent) for the Children of Armed person i.e., Ex-Service men, Defence Personnel including the children of Border Security Forces and Central Reserve Police residing in Andhra Pradesh for a minimum period of 5 years. [After exhausting all the children of Armed Personnel, the unfilled seats shall be allotted to Ex-Servicemen on merit and if any seats are still available then the spouses of serving defence personnel shall be considered in the order of merit.] [Added by Notification No. G.O.Ms. No. 25, dated 24.3.2006 (w.e.f. 3.2.2005).]
Priorities under CAP are given in Annexure-IV
(iv)Physically Handicapped (PH). - There shall be 3% (three percent) horizontal reservation in each category (OC/BC/SC/ST) for Visually Handicapped/Hearing Impaired/ Orthopaedically Handicapped candidates (each 1%)
Guidelines for priorities under PHC are given in Annexure-V.
(v)
(a)If qualified candidates belonging to NCC/SP/CAP categories are not available, the left over seats shall be filled up with the candidates of general pool of the same local area, (b) If qualified candidates belonging to "PH" category are not available the left over seats shall be diverted to their respective categories (OC/BC/ SC/ST) of the same local area.
(vi)To claim a seat under NCC/SP/CAP/ PH (OC category) the candidates
(i) NCC : To the Director of NCC, Andhra Pradesh
(i) Sports and Games : To the Vice-Chairman and Managing Director, Sports Authority of Andhra Pradesh (SAAP).
(iii) Physically Handicapped : To the Director, Medical and Health Services Andhra Pradesh
(iv) CAP : To the Director, Sainik Welfare Board, Andhra Pradesh
(vii)Reservation of Seats for Women. - There shall be a reservation 33 1 /3% of seats in favour of Women candidates in each methodology (subject) and in each category (OC/BC/SC/ST/NCC/ SP/CPA/PH).
The above reservation shall not be made applicable if the number of women candidates selected on merit basis in each methodology (subject) and in each category exceeds 33 1/3%.If sufficient number of women candidates are not available in some categories, these seats shall be diverted to the men candidates of the same category.