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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chattisgarh State Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp Inspection Process) Rules, 2016

(3)The officer-in-charge of the Check Post may detain animals for the purpose of inspection, compulsory vaccination and identification/marking etc. for a period not exceeding 12 hours. For every animal vaccinated at the check post, a vaccination certificate shall be given to the animal owner in accordance with Section 9 of the Act.