Section 79 in The Jammu and Kashmir Panchayati Raj Rules, 1996
79. Reconsideration of decision by a Panchayat.
- No subject, once finally disposed of by a Panchayat, shall be reconsidered within three months next after the passing of resolution concerned, unless not less than two-third of the members of the Panchayat consent by signing a resolution to that effect.
