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[Cites 0, Cited by 0] [Section 1974] [Entire Act]

Union of India - Subsection

Section 1974(i) in The Air (Prevention And Control Of Pollution) Act, 1981

(i)control equipment means any apparatus, device, equipment or system to control the quality and manner of emission of any air pollutant, and includes any device used for securing the efficient operation of any industrial plant;