Punjab-Haryana High Court
Jaswinder Kaur vs State Of Punjab on 8 April, 2025
Neutral Citation No:=2025:PHHC:048457 UNJAR AND HARYSA AT CHANRDIGARN S14 INTHE HIGHS Date af decisions O8.08, 2025 Jaewinder Rau on PREHGRET VEPANS State of Panjab wow Respandendt NH BHARDWAT VRLE MR, JUSTICE RATE CORAM: AO LSPs Toeresespyeng o R&e "Ths? d aoleariyee Seeds aadeopeeca ten Presentc. Adp. Tedinderbir Sings, Advorate Jer thee peetiei , Senior DAG, Pariah. Ate. Tereny & HPS RAJESH BHARDWAJ. (Oral)
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