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Union of India - Section

Section 5 in Indian Veterinary Council Rules, 1985

5. Final publication of the roll.

- The Secretary shall, after disposing of the claims and objections under rule 7, prepare a list of amendments to carry out his decisions under the said rule and to carry out any clerical or printing error and other in accuracies subsequently discovered or brought to his notice in the roll.The Secretary shall publish the roll together with the list of amendments by making a complete copy thereof available for inspection by displaying at the offices of the State Veterinary Councils and the Veterinary Council of India.On such publication the roll together with the list of amendments shall be electoral roll of persons who may elect the members of the council under clause (g) or sub section (3) of section 3.A copy of the roll together with the list of amendments published under sub- rule (2) shall be sent by Secretary to the Central Government