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State of Uttar Pradesh - Section

Section 20 in The U.P. Basic Education Act, 1972

20. Repeal of U.P. Ordinance No. 14 of 1972. -

The Uttar Pradesh Basic Education Ordinance, 1972 (U.P. Ordinance No. 14 of 1972), is hereby repealed.[Substituted by U.P. Act No. 12 of 1978.][Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).][Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).][Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).]