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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in Bank of Baroda (Employees') Pension Regulation, 1995

(4)Notwithstanding anything contained in these regulation where the family of a deceased employee opts for pension in accordance with sub-regulation (5) of Regulation 3 or is governed by the provision contained in sub-regulation (6) or (7) or (8) of Regulation 3, such family of the deceased shall be eligible for family pension under these regulations.