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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(1) in Sardar Patel University Act, 1955

(1)It shall be the duty of the first Vice-Chancellor-
(a)to give recognition to institutions, if any, as far as possible consistently with the provisions of section 46, and
(b)to make arrangement for constituting the Senate, the Syndicate and other authorities of the University, within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, direct.