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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(o) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(o)"sewer" means a closed conduit for carrying off sewage, sullage, rain water, polluted water, waste water or sub-soil water;