Section 5(2)(a) in The National Environment Appellate Authority Act, 1997

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Union of India - Subsection

Section 5(2)(a) in The National Environment Appellate Authority Act, 1997

(a)for at least two years held the post of a Secretary to the Government of India or any other post under the Central or State Government carrying a scale of pay which is not less than that of a Secretary to the Government of India; and

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Union of India - Subsection

Section 5(2)(a) in The National Environment Appellate Authority Act, 1997