Karnataka High Court
Mr. Cuddapah R Guruprasad vs The State Of Karnataka on 11 March, 2026
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NC: 2026:KHC:14734
WP No. 7704 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 11TH DAY OF MARCH, 2026
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO. 7704 OF 2026 (GM-POLICE)
BETWEEN:
1. MR. CUDDAPAH R. GURUPRASAD
SON OF LATE CUDDAPAH SUBBA RAO
RAMACHANDRA RAO
AGED ABOUT 89 YEARS
RESIDING AT 1020
WANDERING DRIVE, KINGSPORT
TN 37660, USA
REP. BY HIS
GENERAL POWER OF ATTORNEY
MR.RAGHAVENDRA RAO
SON OF LATE MADAVA RAO
AGED ABOUT 61 YEARS
RESIDING AT NO. 1465
SEVENTEENTH 'A' MAIN, SECOND STAGE
JP NAGAR, BANGALORE - 560 078
Digitally signed by
CHAITHRA A
Location: HIGH
COURT OF ...PETITIONER
KARNATAKA
(BY SRI. AKKI MANJUNATH GOWDA .K, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF HOUSE AND
LEGAL AFFAIRS, VIDHANA SOUDHA
BANGALORE - 560 001
REPRESENTED BY HOME SECRETARY
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NC: 2026:KHC:14734
WP No. 7704 of 2026
HC-KAR
2. DIRECTOR-GENERAL AND INSPECTOR
GENERAL OF POLICE
KARNATAKA STATE POLICE
HEADQUATERS NO.2
NRUPATHUNGA ROAD, BANGALORE - 560 001.
3. THE COMMISSIONER OF POLICE
BANGALORE CITY POLICE
ALI ASKAR ROAD, BANGALORE - 560 001.
4. DEPUTY COMMISSIONER OF POLICE
SOUTH WEST DIVISION
BANGALORE UNIVERSITY RD
ITI LAYOUT, 3RD PHASE
MUTHARAYANA NAGAR, GNANA BHARATHI
BENGALURU - 560 056.
5. JOINT COMMISSIONER OF POLICE (CRIME)
CENTRAL CRIME BRANCH
BTS BUS DEPOT RD, SHANTI NAGAR
BENGALURU - 560 027.
6. INSPECTOR OF POLICE
KUMARASWAMY LAYOUT POLICE STATION
BANGALORE - 560 070.
...RESPONDENTS
(BY SRI. K.P. YOGANNA, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE
SECOND TO SIXTH RESPONDENTS TO CONSIDER THE
REPRESENTATION DATED 15-11-2025 VIDE ANNEXURE-A TO
REGISTER AND FIR AND INVESTIGATE INTO THE MATTER AND
ETC.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
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NC: 2026:KHC:14734
WP No. 7704 of 2026
HC-KAR
ORAL ORDER
Captioned petition is filed seeking a direction at the hands of this Court to consider petitioner's representation to register the FIR and investigate into the matter.
2. Learned AGA, on instructions, submits that FIR is registered in Crime No.59/2026 and the matter is taken up for investigation by the concerned Investigating Officer. Submission is recorded.
3. Since petitioner's prayer is accomplished by the concerned competent authority, writ petition does not survive for consideration.
Accordingly, writ petition stands disposed of.
Sd/-
(SACHIN SHANKAR MAGADUM) JUDGE ALB List No.: 2 Sl No.: 22