Rajasthan High Court - Jodhpur
Prateek Ashish Dixit @ Ashish Dixit vs Anamika Dixit on 6 July, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Revision No. 716/2018
Prateek Ashish Dixit @ Ashish Dixit
----Petitioner
Versus
Anamika Dixit
----Respondent
For Petitioner(s) : Mr. Sanjay Mathur
For Respondent(s) : Mr. O.P. Rathi, Public Prosecutor
HON'BLE MR. JUSTICE P.K. LOHRA
Order 06/07/2018 List on 11.07.2018.
(P.K. LOHRA),J Anil Kumar Choudhary/102 Powered by TCPDF (www.tcpdf.org)