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[Cites 0, Cited by 0] [Section 38A(7)] [Section 38A] [Entire Act]

State of Maharashtra - Subsection

Section 38A(7)(a) in The City of Nagpur Corporation Act, 1948

(a)the speedy redressal of common grievances of citizens connected with local and essential municipal services like water supply, drainage, sanitation and storm water disposal;