Section 11(2)(a) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

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(a)any programme which promotes independent living in the community for persons with disability by-

(i)creating a conducive environment in the community ;

(ii)counselling and training of family members of persons with disability ;

(iii)setting up of adult training units, individual and group homes ;

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