Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act] State of Maharashtra - Subsection Section 78(1)(c) in The Mumbai Municipal Corporation Act, 1888 (c)prescribe or delegate to the municipal secretary the power of prescribing the duties of the said clerks and servants.