Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 47] [Entire Act] State of Punjab - Subsection Section 47(3) in The Punjab Municipal Act, 1999 (3)The provisions of sub-section (5), (6) and (7) of section 40 shall apply in the case of such election.
