Section 67(1)(f) in The Rajasthan Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1)(f) in The Rajasthan Value Added Tax Act, 2003

(f)prevents or obstructs, in any manner, the competent officer under this Act, to enter, inspect and search the business place or any other place where the goods or the accounts, registers and other documents are believed to be kept, or prevents or obstructs such officer to seize the goods or the accounts, registers and documents; or

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State of Rajasthan - Subsection

Section 67(1)(f) in The Rajasthan Value Added Tax Act, 2003