Section 65(2)(b) in THE NATIONAL COMMISSION FOR ALLIED AND HEALTHCARE PROFESSIONS ACT, 2021

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

(b)the manner of selection of the Part-time Member of the Commission under sub-clause (ii) of clause (d) of sub-section (3) of section 3;

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