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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(i) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(i)to make Regulations in consultation with the Boards of Studies concerned laying down courses of study in the Faculty;