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State of Assam - Section

Section 13 in Instructions Relating to Liquor

13. Collector's power to withdraw such licence under certain conditions.

- If it is found at any time that preparations as mentioned above are being sold by Chemists or Druggists as wine or spirit rather than as a tonic or medicine, it will be open to the Collector to withdraw the Chemist's licence in addition to any other penalty that may be inflicted under Section 60 of the Act.