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State of Uttar Pradesh - Section

Section 18 in The U.P. Scheduled Commodities Distribution Order, 1990

18. Prohibition on the use of bogus identity cards, etc.

- No agent shall-
(a)assist any one in preparation or in obtaining any bogus or invalid identity card; or
(b)obtain or use any bogus or invalid identity card; or
(c)draw or receive any scheduled commodities by making false entries in the record.