Bombay High Court
Shyamala Subhash Khanderay vs The State Of Maharashtra Through Its ... on 10 September, 2025
Author: R. G. Avachat
Bench: R. G. Avachat
1 paucity 1010 to 1067
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CORAM : R. G. AVACHAT AND
ABASAHEB D. SHINDE, JJ.
DATE : 10.09.2025.
PER COURT :
1. Due to paucity of time, following matters are adjourned to dates mentioned against them.
2. The interim relief / undertaking / statement, if any, in these matters shall continue till next date.
1011 WRIT PETITION NO. 2601 OF 2024 1012 WRIT PETITION NO. 2680 OF 2024 1013 WRIT PETITION NO. 2967 OF 2024 1014 WRIT PETITION NO. 2994 OF 2024 17.10.2025 1015 WRIT PETITION NO. 3058 OF 2024 1016 WRIT PETITION NO. 3299 OF 2024 1017 WRIT PETITION NO. 3390 OF 2024 1018 WRIT PETITION NO. 3410 OF 2024 1019 WRIT PETITION NO. 3618 OF 2024 1020 WRIT PETITION NO. 4135 OF 2024 1021 WRIT PETITION NO. 4144 OF 2024 03.11.2025 1022 WRIT PETITION NO. 4185 OF 2024 1023 WRIT PETITION NO. 4186 OF 2024 1024 WRIT PETITION NO. 4256 OF 2024 1025 WRIT PETITION NO. 4257 OF 2024 1026 WRIT PETITION NO. 4258 OF 2024 1027 WRIT PETITION NO. 5033 OF 2024 WITH CIVIL APPLICATION NO. 6382 OF 2024 IN WP/5033/2024 04.11.2025 1028 WRIT PETITION NO. 5447 OF 2024 WITH CIVIL APPLICATION NO. 6441 OF 2024 IN WP/5447/2024 1029 WRIT PETITION NO. 5642 OF 2024 1030 WRIT PETITION NO. 10884 OF 2024 1031 WRIT PETITION NO. 12390 OF 2024 1032 WRIT PETITION NO. 12536 OF 2024 1033 WRIT PETITION NO. 12601 OF 2024 1034 WRIT PETITION NO. 12761 OF 2024 06.11.2025 1035 WRIT PETITION NO. 12956 OF 2024 2 paucity 1010 to 1067 1036 WRIT PETITION NO. 13100 OF 2024 1037 WRIT PETITION NO. 13101 OF 2024 1038 WRIT PETITION NO. 13181 OF 2024 1039 WRIT PETITION NO. 13273 OF 2024 WITH WRIT PETITION NO. 11851 OF 2024 WITH WRIT PETITION NO. 12183 OF 2024 1040 WRIT PETITION NO. 13292 OF 2024 07.11.2025 1041 WRIT PETITION NO. 13529 OF 2024 1042 WRIT PETITION NO. 13640 OF 2024 1043 WRIT PETITION NO. 1514 OF 2025 1044 WRIT PETITION NO. 1597 OF 2025 1045 WRIT PETITION NO. 1598 OF 2025 1046 WRIT PETITION NO. 1702 OF 2025 1049 WRIT PETITION NO. 2983 OF 2025 1050 WRIT PETITION NO. 3791 OF 2025 1051 WRIT PETITION NO. 3793 OF 2025 10.11.2025 1052 WRIT PETITION NO. 3805 OF 2025 1053 WRIT PETITION NO. 4691 OF 2025 1054 WRIT PETITION NO. 4887 OF 2025 1055 WRIT PETITION NO. 5123 OF 2025 1056 WRIT PETITION NO. 5734 OF 2025 1057 WRIT PETITION NO. 6010 OF 2025 11.11.2025 1058 WRIT PETITION NO. 6105 OF 2025 1059 WRIT PETITION NO. 6108 OF 2025 1060 WRIT PETITION NO. 6112 OF 2025 1061 WRIT PETITION NO. 6219 OF 2025 1062 WRIT PETITION NO. 6389 OF 2025 1063 WRIT PETITION NO. 6392 OF 2025 1064 WRIT PETITION NO. 6409 OF 2025 12.11.2025 1065 WRIT PETITION NO. 6410 OF 2025 1066 WRIT PETITION NO. 6415 OF 2025 1067 WRIT PETITION NO. 6418 OF 2025 ( ABASAHEB D. SHINDE ) ( R. G. AVACHAT ) JUDGE JUDGE mahajansb/