Himachal Pradesh High Court
Pariksha vs . State Of H.P. & Others. on 1 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Pariksha vs. State of H.P. & others.
CWP No. 4282 of 2022.
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01.07.2022. Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
CWP No. 4282 of 2022.
Notice. Mr. Rajat Chauhan, learned Law Officer, appears and waives service of notice on behalf of the respondents. Reply/instructions be filed/obtained within four weeks. List on 05.08.2022.
CMP No. 8518 of 2022.
Notice in the aforesaid terms. The result of the post in question, if not already declared, be not declared till the next date of hearing.
CMP No. 8520 of 2022.
The application is disposed of with a direction to the applicant/petitioner to file English translation of Hindi documents within a period of four weeks.
Copy 'dasti'.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 01, 2022. Judge (krt) ::: Downloaded on - 01/07/2022 20:05:25 :::CIS