Allahabad High Court
Krishna Kumar Kakkar vs State Of U.P. And Another on 16 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 29324 of 2008 Petitioner :- Krishna Kumar Kakkar Respondent :- State Of U.P. And Another Petitioner Counsel :- Sarvesh Respondent Counsel :- Govt. Advocate,B.J. Agarawal,P. Agrawal Hon'ble Ashwani Kumar Singh,J.
Rejoinder affidavit filed by learned counsel for the applicant is taken on record.
None is present for the respondent. List in the third week of August, 2010. Interim order, if any, granted earlier, is extended till the next date of listing.
Order Date :- 16.7.2010 kan