Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act] Union of India - Subsection Section 208(2)(h) in The Finance Act, 2018 (h)in the Schedule, in Part A, after Paragraph 28, the following Paragraph shall be inserted, namely:-