Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 10 April, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1 & 2
IN THE HIGH COURT AT CALCUTTA
[Commercial Division]
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
WITH
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 10th April, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghsoh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Bhabesh Garodia, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the petitioner
Mr. S. N. Mookherjee, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Heard Mr. Ghosh, learned Counsel for the petitioner in part.
Adjourned to 29th April, 2025. Interim Order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)