Section 56 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
56. Intimation to Director (Administration) regarding any event having bearing on pension.
- If after the pension papers have been forwarded to the Director for (Administration) within the period specified in sub-regulation (3) of Regulation 55, any event occurring which has a bearing on the amount of pension admissible, the fact shall be promptly reported to the Director (Administration) by the Head of Office.
