Supreme Court - Daily Orders
B.T Patil & Sons Constructions Ltd vs Chief Eng. National Highways ... on 16 September, 2014
Bench: H.L. Dattu, V. Gopala Gowda, C. Nagappan
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.) NO. 1984 OF 2014
IN
CIVIL APPEAL NO.1587 OF 2004
M/S.B.T. PATIL & SONS (BELGAUM)
CONSTRUCTIONS LTD. PETITIONER(S)
VERSUS
CHIEF ENGINEER, NATIONAL HIGHWAYS
PUBLIC WORKS DEPARTMENT & ANR. RESPONDENT(S)
WITH
REVIEW PETITION (C.) NO. 1985 OF 2014
IN
CIVIL APPEAL NO.1588 OF 2004
M. KESHAVARAJU PETITIONER(S)
VERSUS
CHIEF ENGINEER, CONSTRUCTION & ANR. RESPONDENT(S)
WITH
REVIEW PETITION (C.) NO. 1986 OF 2014
IN
CIVIL APPEAL NO.9459 OF 2013
M. KESHAVARAJU PETITIONER(S)
VERSUS
CHIEF CONSTRUCTION, CMD & ANR. RESPONDENT(S)
Signature Not Verified
O R D E R
Digitally signed by Ramana Venkata Ganti Date: 2014.09.17 16:20:39 IST Reason: Applications for oral hearing are rejected. 2 We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
.....................J. (H.L. DATTU) .....................J. (V. GOPALA GOWDA) .....................J. (C. NAGAPPAN) New Delhi;
16th September, 2014 3 CHAMBER MATTER SECTION IVA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1984/2014 In C.A. No. 1587/2004 M/S. B.T PATIL & SONS CONSTRUCTIONS LTD Petitioner(s) VERSUS CHIEF ENG. NATIONAL HIGHWAYS P.W.D.&ANR Respondent(s) (With appln.(s) for oral hearing) WITH R.P.(C) No. 1985/2014 In C.A. No. 1588/2004 (With appln.(s) for oral hearing) AND WITH R.P.(C) No. 1986/2014 In C.A. No. 9459/2013 (With appln.(s) for oral hearing ) Date : 16/09/2014 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE H.L. DATTU HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R Applications for oral hearing are rejected.
The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)