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Himachal Pradesh High Court

Anil Mediratta & Ors. vs . State Of Hp & Ors. on 24 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Mediratta & ors. Vs. State of HP & ors.

Cr. MMO No.738 of 2021 .

24.07.2023 Present: Mr. Anand Sharma, Senior Advocate with Mr.Karan Sharma, Advocate, for the petitioners.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No.1/State. Respondents No.2 & 4 to 6 already ex parte. None for respondent No.3.

Mr. Vaibhav Singh Chauhan, Advocate vice Ms.Shradha Karol, Advocate, for respondent No.7.

Learned vice counsel for respondent No.7 prays for and is granted four weeks' further time to file reply.

As prayed for, list on 31.08.2023.

( Sushil Kukreja ) Judge July 24, 2023 (VH) ::: Downloaded on - 24/07/2023 20:54:47 :::CIS