Madras High Court
A.Anusuya vs The Secretary on 25 February, 2016
Author: T.Raja
Bench: T.Raja
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.02.2016
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
W.P.No.5708 of 2016
A.Anusuya .. Petitioner
-vs-
1. The Secretary
Education Department
Secretariat
Chennai 600 009
2. The Chief Educational Officer
Vellore District
Tirupattur, Pin Code - 635 601
3. The District Educational Officer
Vellore District
Tirupattur, Pin Code - 635 601
4. The District Educational Officer
Cheyyar, Tiruvannamalai
Pin Code - 606 601
5. The Headmaster
CSI, St.Andrew Higher Secondary School
Arakkonam, Pin Code - 631 001
6. The Correspondent
CSI, St.Andrew Higher Secondary School
Arakkonam, Pin Code - 631 001
7. Dr.V.Devasagayam M.A.D.Th.,
Bishop is Madras and Manager of Diocesan Schools
Diocese of Madras .. Respondents
Petition under Article 226 of the Constitution of India, praying for the issue of a Writ of Mandamus, directing the respondents to consider the representation dated 06.02.2016 and to release the terminal benefits for her service rendered before 6th respondent, CSI, St.Andrew Higher Secondary School, Arakkonam.
For Petitioner :: Mr.S.Ravichandran
For Respondents :: Mr.A.Kumar
Special Government Pleader
for R1 to R4
ORDER
The petitioner, who was appointed as Scavenger by the seventh respondent on 1.4.84, after putting in sufficient number of years of service, retired from service on reaching the age of superannuation with effect from 31.3.2014. Now her grievance is that the retiral benefits have not been till date settled. In this regard, she has also submitted a representation on 6.2.2016 to the respondents.
2. Mr.A.Kumar, learned Special Government Pleader takes notice on behalf of the respondents 1 to 4.
3. This Court, considering the limited prayer of the petitioner for release of her retiral benefits, hereby directs the seventh respondent to consider and dispose of the representation of the petitioner dated 6.2.2016 for release of the retiral benefits within a period of four weeks from the date of receipt of a copy of this order. The writ petition is disposed of accordingly. No costs.
Index : yes/no 25.02.2016
ss
To
1. The Secretary to Government
Education Department
Secretariat
Chennai 600 009
2. The Chief Educational Officer
Vellore District
Tirupattur, Pin Code - 635 601
3. The District Educational Officer
Vellore District
Tirupattur, Pin Code - 635 601
4. The District Educational Officer
Cheyyar, Tiruvannamalai
Pin Code - 606 601
T.RAJA, J.
ss
W.P.No.5708 of 2016
25.02.2016