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Union of India - Section

Section 160 in The Drugs and Cosmetics Rules, 1945

160. Identification of raw materials.

- Raw materials used in the preparation of Ayurvedic (including Siddha) or Unani drugs shall be identified and tested, wherever tests are available for their genuineness, and records of such tests as are carried out for the purpose and the methods thereof shall be maintained.[Part XVI-A] [Inserted by G.S.R. 73(E), dated 31.1.2003 (w.e.f. 31.1.2003). Earlier it was inserted by G.S.R. 701(E), dated 27.9.2001 (w.e.f. 28.9.2001).] Approval Of Institutions For Carrying Out Tests On Ayurvedic, Siddha And Unani Drugs And Raw Materials Used In Their Manufacture On Behalf Of Licensees For Manufacture For Sale Of Ayurvedic, Siddha And Unani Drugs