Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 56 in Kerala Police Act, 1960 56. Contravention of rules and orders. - Whoever contravenes any rule made under Sec. 18 shall on conviction be liable to fine which may extend to one hundred rupees.
