Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(6) in The Orissa Contributory Provident Fund Rules, 1938 (6)The amount of contribution payable shall be rounded to the nearest whole rupee (fifty naye paise counting as the next higher rupee).
