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[Cites 0, Cited by 1] [Section 13AA] [Entire Act]

Union of India - Subsection

Section 13AA(3) in The Representation Of The People Act, 1950

(3)Subject to the superintendence, direction and control of the chief electoral officer, the district election officer shall co-ordinate and supervise all work in the district or in the area within his jurisdiction in connection with the preparation and revision of the electoral rolls for all parliamentary, assembly and council constituencies within the district.