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Gauhati High Court

Sri Pradip Kalita And 10 Ors vs The State Of Assam And 11 Ors on 3 January, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                   Page No.# 1/11

GAHC010299112019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil) 4217/2019

         1:SRI PRADIP KALITA AND 10 ORS.
         S/O SRI SUREN KALITA, R/O VILL. PADMAPARA, P.O. PADDAPAR, P.S.
         TAMULPUR, DIST. BAKSA, (BTAD), ASSAM, SCIENCE TEACHER,
         SAMANAY M.E. SCHOOL, TAMULPUR BLOCK, DIST. BAKSA (BTAD),
         ASSAM.

         2: SRI ANIL HAZONG
          S/O SRI BIPIN HAZONG
          R/O VILLAGE DHAKHIN CHUBURI
          P.O. KACHUKATA
          P.S. TAMULPUR
          DIST. BAKSA
         ASSAM
          SCIENCE TEACHER
          BADAN CH. NARZARY GIRLS M.E. SCHOOL
          DIST. BAKSA (B.T.A.D.)
         ASSAM


         3: SHRI ASHOK KR. BORO
          S/O SRI LOHIT BORO
          R/O VILLAGE KATJHARGOAN
          P.O. KATAJHAR
          P.S. GOBARDHANA
          DIST. BAKSA
          B.T.A.D.
         ASSAM
          SCIENCE TEACHER
          DHEKIJANI BODO M.E. SCHOOL
          DIST. BAKSA (B.T.A.D.)
         ASSAM


         4: SRI KUMUD BASUMATARY
                                                    Page No.# 2/11

S/O SRI NAGRA BASUMATARY
R/O VILLAGE HAHCHARA
P.O. RUPAHI
P.S. SALBARI
DIST. BAKSA
(B.T.A.D.)
ASSAM
SCIENCE TEACHER
HAHCHARA M.E. SCHOOL
BAKSA (B.T.A.D.) ASSAM


5: SMTI BHAIGYA BORO
 D/O LACHIT CH. BORO
 R/O VILLAGE BHALAGURI
 P.O. HUDUKHATA
 P.S. SALBARI
 DIST. BARPETA
ASSAM
 SCIENCE TEACHER
TANGABARI M.E. SCHOOL
 BAKSA (B.T.A.D.)
ASSAM


6: SRI KAMESWAR BORO
 S/O LT. RAMAKANTA BORO
 R/O VILLAGE SANTIPUR
 P.O. JAPADONG
 P.S. BARBARI
 DIST. BAKSA (B.T.A.D.)
ASSAM
 SCIENCE TEACHER
 JAPADONG MILAN M.E. SCHOOL
 BAKSA (B.T.A.D.)
ASSAM


7: SRI UPEN SWARGIARY
 S/O LT. BANIKANTA SWARGIARY
 R/O VILLAGE BATHOUGURI
 P.O. KALIPUR
 P.S. TAMULPUR
 DIST. BAKSA
 B.T.A.D.
ASSAM
 SCIENCE TEACHER OF N.K.DARRANG BORO M.E. SCHOOL
 DIST. BAKSA (B.T.A.D.)
                                       Page No.# 3/11

ASSAM


8: SRI ARJUN BASUMATARY
 S/O SRI CHAHAR BASUMATARY
 R/O VILLAGE DHANBIL
 P.O. DHANBIL
 P.S. BARBARI
 DIST. BAKSA (B.T.A.D.)
ASSAM
 SCIENCE TEACHER
 PRAGATI M.E. SCHOOL
 BAKSA (B.T.A.D.)
ASSAM


9: SRI DEVAKANTA BHANDARY
 S/O CHABILAL BHANDARY
 R/O VILLAGE DHANBIL
 P.O. DHANBIL
 P.S. BARBARI
 DIST. BAKSA (B.T.A.D.)
ASSAM
 SCIENCE TEACHER
 INDRALAL PATHAK M.E. SCHOOL
 DIST. BAKSA (B.T.A.D.) ASSAM


10: DEWAN ANJUMA KHATUN
 D/O DEWAN KURPAN ALI
 R/O VILLAGE CHAKIR VITHA
 P.O. KAYAKUCHI
 DIST. BARPETA
ASSAM
 SCIENCE TEACHER
 KRISHNAGURU VIDYAJYOTI M.E. SCHOOL
 BAKSA (B.T.A.D.)
ASSAM


11: DILLI RAM BORAL
 S/O SRI PRASAD BARAL
 R/O VILLAGE BHUTANKHUTI
 P.O. DIHIRA
 P.S. MUSHALPUR
 DIST. BAKSA (B.T.A.D.)
ASSAM
 SCIENCE TEACHER
                                                           Page No.# 4/11

DEURALI BALIKA M.E. SCHOOL
BAKSA (B.T.A.D.)
ASSA

VERSUS

1:THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, DEPTT. OF ELEMENTARY EDUCATION, DISPUR, GUWAHATI 6

2:THE COMMISSIONER AND SECRETARY TO THE W.P.T. AND B.C.
DEPARTMENT
 GOVERNMENT OF ASSAM
 DISPUR
 GUWAHATI - 6


3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
 FINANCE DEPARTMENT
 DISPUR
 GUWAHATI - 6


4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
 ELEMENTARY EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI - 6


5:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI - 19


6:THE BODOLAND TERRITORIAL COUNCIL
 REPRESENTED BY ITS PRINCIPAL SECRETARY
 BODOLAND TERRITORIAL COUNCIL
 KOKRAJHAR CUM CHAIRMAN OF THE DISTRICT SCRUTINY COMMITTEE
 BAKSA DISTRICT
 DIST. BAKSA (B.T.A.D.)
ASSAM
 PIN - 783370


7:THE DIRECTOR OF EDUCATION
 BODOLAND TERRITORIAL COUNCIL
                                                           Page No.# 5/11

             KOKRAJHAR
             DIST. BAKSA (B.T.A.D.)
             ASSAM
             PIN - 783370


            8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             MUSHALPUR
             BAKSA
             DIST. BAKSA (B.T.A.D.)
            ASSAM
             PIN - 783370


            9:THE BLOCK ELEMENTARY EDUCATION OFFICER
            TAMULPUR BLOCK
             DIST. BAKSA (B.T.A.D.)
            ASSAM
             PIN - 783370


            10:THE BLOCK ELEMENTARY EDUCATION OFFICER
             MUSHALPUR BLOCK
             DIST. BAKSA (B.T.A.D.)
            ASSAM
             PIN - 783370


            11:THE BLOCK ELEMENTARY EDUCATION OFFICER
             JALAH BLOCK
             DIST. BAKSA (B.T.A.D.)
            ASSAM
             PIN - 783370


            12:THE BLOCK ELEMENTARY EDUCATION OFFICER
             GORESWAR BLOCK
             DIST. BAKSA (B.T.A.D.)
            ASSAM
             PIN - 78337

Advocate for the Petitioner   : MRS A BUJARBARUAH

Advocate for the Respondent : SC, BTC
                                        Page No.# 6/11



Linked Case : I.A.(Civil) 3358/2019

1:SRI PRADIP KALITA AND 10 ORS.
 S/O SRI SUREN KALITA
 R/O VILL. PADMAPARA
 P.O. PADDAPAR
 P.S. TAMULPUR
 DIST. BAKSA (B.T.A.D.)
ASSAM SCIENCE TEACHER
 SAMANAY M.E. SCHOOL
TAMULPUR BLOCK
 DIST. BAKSA (B.T.A.D.)
ASSAM.

2: ANIL HAZONG
 S/O SRI BIPIN HAZONG
 R/O VILL. DHAKHIN CHUBURI
 P.O. KACUKATA
 P.S. TAMULPUR
 DIST. BAKSA
ASSAM
TEACHER
 BADAN CH. NARZARY GIRLS M.E. SCHOOL
 DIST. BAKSA (B.T.A.D.)
ASSAM.

3: ASHOK KR. BORO
S/O SRI LOHIT BORO
R/O VILL. KATJHARGOAN
P.O. KATAJHAR
P.S. GOBARDHANA
BAKSA
B.T.A.D. ASSAM
SCIENCE TEACHER
DHEKIJANI BODO M.E.SCHOOL
DIST. BAKSA (B.T.A.D.)
ASSAM.

4: KUMUD BASUMATARY
S/O SRI NAGRA BASUMATARY
R/O VILL. HAHCHARA
P.O. RUPAHI
P.S. SALBARI
DIST. BAKSA (B.T.A.D.)
ASSAM
SCIENCE TEACHER
                                                    Page No.# 7/11

HAHCHARA M.E. SCHOOL
BAKSA (B.T.A.D.)
ASSAM.

5: BHAIGYA BORO
D/O LACHIT CH. BORO
R/O VILL. BHALAGURI
P.O. HUDUKHATA
P.S. SALBARI
DIST. BAKSA
ASSAM
SCIENCE TEACHER
TANGABARI
M.E. SCHOOL
BAKSA (B.T.A.D.)
ASSAM.

6: KAMESWAR BORO
S/O LT. RAMAKANTA BORO
R/O VILL. SANTIPUR
P.O. JAPADONG
P.S. BARBARI
DIST. BAKSA (B.T.A.D.)
ASSAM
SCIENCE TEACHER OF JAPADONG MILAN M.E.SCHOOL
BAKSA (B.T.A.D.)
ASSAM.

7: UPEN SWARGIARY
S/O LT. BANIKANTA SWARGIARY
R/O VILL. BATHOUGURI
P.O. KALIPUR
P.S. TAMULPUR
DIST. BAKSA
B.T.A.D.
ASSAM
SCIENCE TEACHER OF N.K. DARRANG BORO M.E. SCHOOL
DIST. BAKSA (B.T.A.D.)
ASSAM.

8: ARJUN BASUMATARY
S/O SRI CHAHAR BASUMATARY
R/O VILL. DHANBIL
P.O. DHANBIL
P.S. BARBARI
DIST. BAKSA
(B.T.A.D.)
                                                       Page No.# 8/11

9: DEVAKANTA BHANDARY
S/O CHABILAL BHANDARY
R/O VILL. NIKASHI DHANSRIPUR
P.O. DIHIRA
P.S. MUSHALPUR
DIST. BAKSA (B.T.A.D.)
ASSAM
SCIENCE TEACHER
INDRALAL PATHAK GIRLS M.E. SCHOOL
DIST. BAKSA (B.T.A.D.)
ASSAM.

10: DEWAN ANJUARA KHATUN
D/O DEWAN KURPAN ALI
R/O VILL. CHAKIR VITHA
P.O. KAYAKUCHI
DIST. BARPETA
ASSAM
SCIENCE TEACHER
KRISHNAGURU VIDYAJYOTI M.E.SCHOOL
BAKSA (B.T.A.D.)
ASSAM.

11: DILLI RAM BORAL
S/O SRI PRASAD BARAL
R/O VILL. BHUTANKHUTI
P.O. DIHIRA
P.S. MUSHALPUR
DIST. BAKSA (B.T.A.D.)
ASSAM
SCIENCE TEACHER
DEURALI BALIKA M.E. SCHOOL
BAKSA (B.T.A.D.)
ASSAM.
VERSUS

1:THE STATE OF ASSAM AND 9 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
DEPTT. OF ELEMENTARY EDUCATION
DISPUR
GUWAHATI-6

2:THE COMMISSIONER AND SECY. TO THE W.P.T. AND B.C.
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
                                             Page No.# 9/11

3:THE SECY. TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION
DISPUR
GUWAHATI-6

4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19

5:THE BODOLAND TERRITORIAL COUNCIL
REPRESENTED BY ITS PRINCIPAL SECY.
BODOLAND COUNCIL CUM DIST. SCRUTINY
DIST. KOKRAJHAR (B.T.A.D.)
ASSAM
PIN 783370

6:THE DIRECTOR OF EDUCATION OFFICER
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
(B.T.A.D.)
ASSAM
PIN 783370

7:THE DIST. ELEMENTARY EDUCATION OFFICER
KOKRAJHAR
DIST. KOKRAJHAR (B.T.A.D.)
ASSAM
PIN 783370

8:THE BLOCK EDUCATION
KOCHUGOANS BLOCK
KOKRAJHAR (B.T.A.D.)
ASSAM
PIN 783360

9:THE BLOCK ELEMENTARY EDUCATION OFFICER
GOSSAINGAON BLOCK
KOKRAJHAR
(B.T.A.D.)
ASSAM
PIN 783360

10:THE BLOCK ELEMENTARY EDUCATION OFFICER
DOTOMA BLOCK
KOKRAJHAR
(B.T.A.D.)
ASSAM
                                                                                  Page No.# 10/11

               PIN 783347

               Advocate for the Petitioner : MRS A BUJARBARUAH
               Advocate for the Respondent : SC
               ELEM. EDU



                                     BEFORE
                     HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                            ORDER

Date : 03-01-2020 Heard Ms. A. Bujarbaruah, learned counsel for the applicants.

By this Interlocutory Application the applicants have prayed for correction of certain errors occurring in the Cause-title of the certified copy of the order dated 07.08.2019, passed in WP(C) 5392/2019.

Referring to paragraph 5 of the Interlocutory Application, learned counsel for the applicants submits that while drafting the writ petition, inadvertently the name of the village of petitioner No. 3 was wrongly written as "Katjhargaon" instead of "Kataijhar gaon"; in the address of the petitioner No. 5 the name of the district was wrongly described as "Barpeta" instead of "Baksa"; in respect of petitioner No. 7, name of the school was wrongly recorded as "N.K. Darranga Boro M.E. School" instead of "N. K. Darrang Boro M.E. School"; in respect of petitioner No. 9, the name of the village was wrongly written as "Village Dhanbil" instead of "Village Nikashi Dhansripur" and the Post Office and Police Station were wrongly described as "Dhanbil" and "Barbari", instead of "Dihira" and "Mushalpur", respectively, and the name of the petitioner No. 10 was wrongly written as "Dewan Anjura Khatun" instead of "Dewan Anjuma Khatun" and, consequently, the aforesaid wrong names and addresses have been reflected in the Cause-title of the certified copy of the order. Accordingly, learned counsel for the applicants prays for a direction for correction of the aforesaid errors in the Cause-title of the certified copy of the order.

This Court has perused the certified copy of the order annexed to this Interlocutory Application.

Since the Cause-title of the certified copy of the order reflects the same names and Page No.# 11/11 addresses as appearing in the Cause-title of the writ petition, it cannot be said that there is any error in the certified copy of the order.

However, as the applicants have approached this Court praying for correction of the aforesaid names and addresses, for ends of justice, the prayer of the applicants is allowed.

Registry is directed to do the needful for issuing a fresh certified copy of the order dated 07.08.2019, passed in WP(C) 5392/2019, with the correct names and addresses of the petitioners, which are also to be rendered in the writ petition as averred in paragraph 5 of the Interlocutory Application.

Interlocutory Application stands disposed of accordingly.

JUDGE Comparing Assistant