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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(6)(b) in The Tripura Co-operative Societies Rules, 1976

(b)At the expiry of time specified for the receipt of nomination paper, the Election Officer, shall draw up a horizontal line under the last nomination paper received and write underneath "Nomination closed" and affix his signature with date.