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[Cites 0, Cited by 2] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(2) in Karnataka Panchayat Raj Act, 1993

(2)Save as otherwise provided by or under this Act, at every meeting of Grama Panchayat, the Adhyaksha or in his absence the Upadhyaksha shall preside, and in the absence of both, the members present shall choose one from amongst themselves to preside for the occasion.