Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 55] [Entire Act] Union of India - Subsection Section 55(2) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (2)In case such independent evaluation is conducted by both the Governments, the evaluation made by the Central Government shall prevail.
