Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The information mentioned under sub-rule (2) and (3) shall be prepared in both the local and English language in a manner understood by a non technical person of the concerned area