Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 52 in The Port Rules for the Port of Bombay 52. The rules regulating the importation, possession and transport of petroleum apply muatis mutandis to be importation, possession and transport of, acetone, wood naptha and methyl alcohol.
