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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3)(c) in New Town, Kolkata Development Authority Act, 2007

(c)require any person so appearing before them or before any officer subordinate to them to make and sign a declaration with respect to such documents or to answer any question or to prepare and submit any statement; and