Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 409(1)] [Section 409] [Entire Act]

State of West Bengal - Subsection

Section 409(1)(b) in West Bengal Municipal Act, 1993

(b)assist the Board of Councilors, the Chairman-in-Council or the [or the Executive Officer] [Inserted by Act No. 11 of 2017, dated 31.3.2017.] or any officer or other employee of the Municipality in carrying out any order made by a Magistrate under this Act.