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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(3)(b) in Maharashtra Factories Rules, 1963

(b)The floor or ground under and in the immediate vicinity of every trough tap, jet, wash basins, stand-pipe and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.