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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(6) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(6)Every order passed on appeal under this section shall subject to the provisions of sections [8, 17, 18 and 18A] [Substituted by Act 1 of 1985 w.e.f. 9.1.1985], be final.